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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(3) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(3)Save as otherwise provided in this Act, the amount to the credit of the Market Committee Fund and also other money received by the Market Committee shall be kept in a Scheduled nationalized commercial banks or in post office saving bank or in any other mode with the approval of the Managing Director.