Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Jharkhand - Subsection Section 43(3) in The Jharkhand Agricultural Produce Markets Rules, 2000 (3)by the improper receipt, refusal or rejection of any vote or the rejection of any vote which is void, or
