Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in Bihar State Electricity Board, Patna Tariff, 2006-2007 2. Non-Domestic (Commercial)-Lights,fans and power-Single phase & three phase connections (a)Non-Domestic-I: RuralUnmeteredConnected load: Upto 2 KWMeteredConnected load: Upto 2 KW
