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State of Tamilnadu - Section

Section 23 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

23. Travelling Allowance and Transfer Travelling Allowance.

- The Tamil Nadu Travelling Allowance Rules are applicable to the University employees. The rates of Travelling Allowance and Daily Allowance shall be adopted as in the case of Government Servants for all University employees, and special rates as shown in the Appendix III shall be adopted for particular group of officers of the University and members of the various authorities and committees :Provided that the Vice-Chancellor may, in exceptional cases, allow Travelling Allowance at the rates higher than those admissible under this statute.
(2)Transfer Travelling Allowance shall be paid to the employees as per Tamil Nadu Government Rules.