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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(x) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(x)to carry on the business of marketing, processing, branding, investigation, market research, storing, warehousing, cold storage, distribution and rendering assistance and services of any description in relation to articles of food, running canteens, knitting, embroidery, tailoring, clothing, readymade garments, handicrafts, assembly work, poultry, piggery, cottage industries, Khadi industries, village industries, milk products, sweet meats, cane work, chalk making, printing and binding;