Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(a) in The Punjab Municipal Act, 1999 (a)in the case of a Class 'A' or Class 'B' smaller urban area, -(i)the Municipal Council;(ii)the Standing Committee;(iii)the President; and(iv)the Executive Officer;
