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State of Odisha - Section

Section 29 in The Revised Orissa Old Age Pension Rules, 1989

29. Register for return of money orders.

- [Proper watch and maintenance of accounts of the pensions which are returned to the office of the Block Development Officer as undisbursed shall be entered in the Register OAP-VII. It should be seen that after making necessary entries, returned/undisbursed pensions are refunded to Treasury/Sub-Treasury. In no case shall the amount be kept in the P.L. Account.] [Substituted vide Orissa Gazette Extraordinary No. 418/17.3.1993-Notification No. 2294-I-S.D.-18/93-P. R.12.3.1993.]