Jammu & Kashmir High Court
Jagdev Singh vs State And Others on 2 November, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Supplementary List - 1
S. No. 201
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
Through Video Conferencing from Srinagar
CONOW 16/2017
Jagdev Singh
... Petitioner(s)
Through: None
V/s
State and others
Through: None
... Respondent(s)
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE Nemo present. Await appearance. Adjourned.
List on 17.12.2020.
(SANJEEV KUMAR) JUDGE Srinagar 02-11-2020 N Ahmad NISSAR A BHAT 2020.11.02 16:25 I attest to the accuracy and integrity of this document