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Jammu & Kashmir High Court

Jagdev Singh vs State And Others on 2 November, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                  Supplementary List - 1
                                                                       S. No. 201




                           HIGH COURT OF JAMMU AND KASHMIR
                                      AT JAMMU
                               Through Video Conferencing from Srinagar
                                                                     CONOW 16/2017
           Jagdev Singh
                                                                     ... Petitioner(s)
                                  Through: None

                                       V/s
           State and others
                                  Through: None

                                                                   ... Respondent(s)

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE Nemo present. Await appearance. Adjourned.

List on 17.12.2020.

(SANJEEV KUMAR) JUDGE Srinagar 02-11-2020 N Ahmad NISSAR A BHAT 2020.11.02 16:25 I attest to the accuracy and integrity of this document