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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Tripura - Subsection

Section 25(1)(b) in Tripura Police Act, 2007

(b)identity performance indicators to evaluate the functioning of the police force.These indicators shall, inter alia, include operational efficiency, public satisfaction, victim satisfaction vis-a-vis police investigation and response, accountability, optimum utilisation of resource, and observance of human rights standards; and