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State of Odisha - Section

Section 54 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

54. Vote on resolution.

- In the event of several amendments having been proposed, the presiding member, shall put the amendments to vote in the reverse of the order in which they were moved; and when the amendments have been disposed of, he shall ought to vote the original resolution or the resolution as amended, as the case may be.