Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(d)the Government may, after removing any obstruction that may be offered, forthwith take possession of the minor inam and all accounts, registers, pattas, muchilikas, maps, plans and other documents relating to the minor inam which the Government may require for the administration thereof: