Section 17(2)(a) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(a) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(a)vehicle tanks, dispensing pumps, weigh-bridges dormant platform machines and such other weight or measure which cannot, and should not be moved from its location; and

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State of Punjab - Subsection

Section 17(2)(a) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993