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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(1)The PECET shall be conduct by the Convenor, appointed by the competent authority and shall be held on such date and center(s) as may be specified by State Council in consultation with the PECET Committee.