Punjab-Haryana High Court
Kmv Collegiate Senior Seconday School vs Chief Commissioner Of Income Tax ... on 19 September, 2015
DAILY LOK ADALAT BENCH NO.3
506 CWP NO.6526 OF 2014
KMV COLLEGIATE SENIOR SECONDAY SCHOOL V/S CHIEF
COMMISSIONER OF INCOME TAX AAYAKARBHAWAN
***
Present: Mr. Rohit Suri, Advocate for the petitioner.
Mr. Dinesh Goel, Sr. Standing Counsel for the Income Tax Department.
*** This writ petition was admitted and ordered to be set down for hearing along with CWP No.4583 of 2012. Learned counsel for the parties informed that the said writ petition is still pending final disposal.
Returned to the High Court and be tagged with CWP No.4583 of 2012.
(G.C. GARG) PRESIDENT (N.K. KAPOOR) MEMBER September 19, 2015 naina NAINA KATHIAT 2015.09.22 14:41 I attest to the accuracy and integrity of this document