Section 3(1)(b) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)in the case of a Corporation or a Government Company, the Managing Director thereof by whatever name called; and

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