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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(d) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(d)The first Board of Management, the first Finance Committee and the firs Academic Council shall be constituted by the Chancellor for a term of three years.