Supreme Court - Daily Orders
Dr. Arun Gopal Agarwal vs The Union Of India on 7 August, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.50 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30357-30358/2017
(Arising out of impugned final judgment and order dated 21-07-2017
in RP No. 290/2017 28-11-2016 in WP(C) No. 278/2014 passed by the
High Court Of Delhi At New Delhi)
DR. ARUN GOPAL AGARWAL Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS. Respondent(s)
Date : 07-08-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Dr. M.K. Pandey, Adv.
Mr. Ujjval Gupta, Adv.
Mr. Naresh Kumar, AOR
For Respondent(s) Mr. Sandeep Kr. Mahapatra, Adv.
Ms. Osheen Verma, Adv.
Ms. Mrinmayee Sahu, AOR
Ms. Swarupama Chaturvedi, Adv.
Mr. V. Parameshwar, Adv.
Mr. Sandeep Mahapatra, Adv.
Ms. Sakshi Kakkar, Adv.
Mr. Amrish Kumar, AOR
Mr. Shyamal Kumar, AOR
Mr. Sunil Kumar Tomar, Adv.
Mr. Bittu Singh, Adv.
Mr. Atul Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made by the learned counsel appearing for the petitioner, list the matters after Signature Not Verified one week.
Digitally signed by Neetu Khajuria Date: 2023.08.07 17:01:52 IST Reason:(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER