Patna High Court - Orders
Ajay Kumar Sahni & Ors vs The State Of Bihar & Ors on 4 September, 2017
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14476 of 2016
Along with
Interlocutory Application No. 5824 of 2017
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1. Ajay Kumar Sahni S/o Ganesh Sahani, r/o Vill & P.O- Bharatpur, P.S.-
Mahua, Distt.- Vaishali.
2. Rajesh Kumar S/o Nand Kishore Thakur, R/o Villl & P.O- Mukundpur
Math, P.S.- Jandaha, Distt- Vaishali.
3. Kumod Kumar S/o Rampukar Mishra R/o Villl - Raghopur Narsanda,
P.O- Kumar Bajitpur, P.S.- Jandaha, Distt- Vaishali.
4. Minakshi Kumari W/o Janak Kumar Pandit, R/o Villl & P.O- Kartaha,
P.S.- Jandaha, Distt- Vaishali.
5. Upendra Chaudhary, S/o Ram Laxman Chaudhary, R/o Villl - Bishanpur
Patti Chand Sarai, P.S.- Jandaha, Distt- Vaishali.
6. Manoj Kumar Pralayankar, S/o Baleshwer Singh r/o Vill- Ashrafpur,
P.O- Supoul, Distt.- Samastipur.
7. Arun Kumar Jha, S/o Mahendra Jha, R/o vill & P.O- Rajepur, Distt.-
East Champaran.
8. Sujata Kumari, W/o Ashok Kumar Paswan, R/o Villl & P.O- Arania,
P.S.- Jandaha, Distt- Vaishali.
9. Kavita, D/o Suresh Paswan r/o Vill & P.O.- Latan Muraul, P.S. Muraul,
Distt.- Muzaffarpur.
10. Anil Kumar Singh S/o Maheshwer Prasad Singh, r/o vill- Dih Karnauti,
P.S.- Mahnar, Distt.- Vaishali.
11. Mahesh Thakur, S/o Yugal Kishore Thakur, R/o Vill- Chak Mahadin,
P.O. & P.S.- Jandaha, Distt.- Vaishali.
12. Raghu Bansh Prasad Yadav, S/o Baleshwer Rai R/o Vill & P.O.- Jabaj,
P.S.- Jandaha, Distt.- Vaishali.
13. Parmeshwer Singh S/o Bhola Singh, R/o Vill - Arnia, P.O. & P.S.-
Jandaha, Distt.- Vaishali.
14. Arun Sah, S/o Abadh Sah, r/o Vill- Jagdishpur, P.S. Jadaha, Distt.
Vaishali.
15. Binod Kumar S/o Baleshwer Singh, r/o Vill- Ashrafpur, P.O- Supoul,
Distt.- Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Human Resources
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Human Resources Department, Govt. of Bihar,
Patna.
3. The Director Primary Education, Department of Education, Govt. of
Bihar, Patna.
4. The District Teacher Employment Apppellate Authority, Vaishali at
Hajipur.
5. The District Education Officer, Vaishali at Hajipur.
6. The District Program Officer, Vaishali at Hajipur.
7. The Program Officer, (Establishment), Vaishali at Hajipur.
8. The Block Pramukh Jandaha cum- Chairman Block Teacher Employment
Unit, Jandaha.
9. The Block Development Officer, Jandaha.
Patna High Court CWJC No.14476 of 2016 (5) dt.04-09-2017
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10. The Block Education Officer, Jandaha Cum Secretary Block
Employment Unit, Jandaha, District- Vaishali.
11. Employment Unit, Block Teachers Employment Unit, Jandaha, District-
Vaishali.
12. Anup Lal Bhagat Son of Late Ram Ekbal Bhagat, Resident of Village-
Panapur Langa, P.S.- Hazipur, District- Vaishali.
13. Rajan Kumar, Son of Dharmnath Shrivastava, Mohalla- Gandhi
Ashram Road, Hazipur, District- Vaishali.
14. Smt. Rani Kumari D/o Shidheshwar Thakur, Resident of Village-
Mahisaur, P.O- Mahisaur, District- Vaishali.
15. Kundan Kishore, son of Maheshwar Thakur, Resident of Village-
Mahisaur, P.O- Mahisaur, District- Vaishali.
16. Shri Ram Umesh Chaursiya son of Shri Ram Ghulam Chaurasiya
Resident of Village- Vikash Nagar, P.O- Dighikala East, District- Vaishali.
17. Md. Khalil, Son ofAbdul Ajij, R/O Village Wastisarsikan, P.O.-
Kishanpur Telaur, P.S. Patepur, District- Vaishali.
18. Pitamber Pandit, son of Khurkhar Pandit, R/o Village- Jodpur, P.O.-
Jodpur, District- Vaishali.
19. Mukesh Kumar, Son of Ram Prasad Pandit, Mohalla- Chauhatta, P.O -
Hazipur, District- Vaishali.
20. Smt. Indra Mishra Son of not known R/o Village + P.O.- Khurd, P.S.-
Jandaha, District- Vaishali.
21. Varun Kumar, Son of Kedar Nath Prasad Singh, R/o Village Sahtha,
P.O.- Bhagwanpur, District- Vaishali.
22. Smt. Anmol Kumari W/o Sudhir Kumar Ishwar, Mohalla- Isupur, P.S.-
Industrial Aria, Hazipur, District- Vaishali.
23. Ranjeet Kumar, son of Shivchandra Thakur, R/o- Chati Isupur, P.S.
Industrial Arai, Hajipur, District- Vaishali.
24. Smt. Indu Kumari D/o Chaturbhuj Prasad Sinha, House No.1 Shivpuri,
P.S.- Shastri Natar, District- Patna.
25. Shri Ram Prevesh Das, son of Shri Shiv Narayan Das, R/O Village-
Asawari, P.O.- Gara, P.S.- Patepur, District- Vaishali.
26. Vinod Kumar Singh Son of Shri Ambika Singh, R/O Village- Hasanpur
Bakhari, P.S. - Rajapakar, District- Vaishali.
27. Surendra Rai, Son of Amir Rai, R/O Mohalla- Samastipur, P.S.
Vasudevnagar Chadel, District- Vaishali.
28. Smt. Sanju Devi, Son of Anil Kumar Singh, R/o Village- Panapur
Silauthar, P.O. - Kalapahar, District- Vaishali.
29. Smt. Sabanam Kumari, W/o Ail Kumar Singh, R/o Village- Panapur,
Silauthar, P.O.- Kalaphar, District- Vaishali.
30. Vishwajeet Kumar Singh S/o Bishvnath Singh R/o- Kadilpur, District-
Vaishali.
31. Smt. Rinku Kumari, W/o Saroj Kumar Rai, R/O + P.O.- Murtjapur,
District- Vaishali.
32. Smt. Punam Kumari, W/O Awdhesh Kumar Rai, R/O Village + P.O.-
Lakshmipur, District- Vaishali.
33. Smt. Mira Kumar, W/O Vijay Rai, R/O + P.O.- Chandsarai, District-
Vaishali.
34. Smt. Sunita Kumari W/O Lalit Kumar Rai, R/O Village + P.O.-
Chandsarai, District- Vaishali.
35. Smt. Rekha Kumari, W/O Shashidhar Prasad, R/O Bhograjpur, P.O.-
Dashahara, District- Samastipur.
Patna High Court CWJC No.14476 of 2016 (5) dt.04-09-2017
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36. Smt. Rina Kumari W/O Sri Brahmanand Singh, R/O village- Sahawali,
P.O Mahipura, District- Vaishali.
37. Smt. Kumari Rekha W/o Rajeev Kumar Rai, R/o- Hanuman Nagar,
P.O.- M.D. Nagar, District- Samsatipur.
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.364 of 2016
======================================================
1. Raushan Kumar S/o Nageshwer Mahto R/o Vill-Sarsari, P.s Sarai, Distt
Vaishali.
2. Bipin kumar Sahni S/o Bimal Sahni R/o Vill- Bharatpur, P.s Mahua,
Distt- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Human
Resources Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Human Resources Development Department,
Government of Bihar, Patna.
3. The Director, Primary Education, Human Resources Development
Department, Govt. of Bihar, Patna.
4. The Members, The District Teacher Employment Appellate Authority ,
Vaishali at Hajipur.
5. The District Program officer, Vaishali at Hajipur.
6. The District Programme Officer, Establishment, Vaishali at Hajipur.
7. The Block Pramukh, Jandaha Cum-Chairman Block Teacher
Employment Uniot, Jandaha.
8. The Block Development Officer, Jandaha.
9. The Block Education Officer, Jandaha Cum Secretary Block
Employment Unit, Jandaha, District Vaishali.
10. Employment Unit, Block Teacher Employment Unit, Jandaha, District
Vaishali.
11. Anup lal Bhagat Son of late Radm Ekbal Bhagat Resident of Village-
Panapur Langa, P.s Hazipur, District Vaishali.
12. Rajan Kumar Son of Dharmnath Shrivastava Mohalla- Gandhi Ashram
Road Hazipur, District Vaishali.
13. Smt. Rani Kumari D/o Shidheshwar Thakur Resident of Village-
Mahisaur, Po Mahisaur, District Vaishali.
14. Kundan Kishore Son of-Maheshwar Thakur Resident of Village-
Mahisaur, Po Mahisaur, District Vaishali.
15. Shri Ram Umesh Chaursiya son of Shri Ram Gulam Chaurasiya
Resident of Village- Vikash Nagar, Po Dighikala, East District Vaishali.
16. Md. Khalit Son of Abdul Ajij R/o Village Wastisarsikan , Po Kishanpur
Telaur, P.s Patepur, District Vaishali.
17. Pitamber Pandit Son of Khurkhar Pandit R/o Village- Jodpur, Po
Jodpur, District Vaishali.
18. Mukesh Kumar son of Ram Prasad Pandit Mohalla- Chauhatta, Po
Hazipur, District Vaishali.
19. Smt. Indra Mishra R/o Village +P.O. Khurd ,P.s Jandaha, District
Vaishali.
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20. Varun kumar son of kedar Nath Prasad Singh R/o Village Sahtha , Po. -
Bhagwanpur, District Vaishali.
21. Smt. Anmol Kumari W/o Sudhir Kumar Ishwar Mohalla-Isupur, P.s
Industrial Aria, Hazipur , District Vaishali.
22. Ranjeet kumar Son of Shivchandra Thakur R/o Chati Isupur, P.s
Industrial Aria, Hajipur, District Vaishali.
23. Smt. Indu Kumar D/o Chaturbhuj Prasad Sinha House No. 1, Shivpuri
,P.s - Shastri Nagar, District Patna.
24. Shri Ram Pravesh Das Son of Shri Shiv Narayan Dad, R/o Village-
Asawari ,Po- Gara, P.s Patepur ,District Vaishali.
25. Vinod kumar Singh son of Shri Ambika Singh R/o Village- Hasanpur,
Bakhari, P.s Rajapakar, District Vaishali.
26. Surendra Rai Son of Amir Rai R/o Mohalla- Samastipur, P.s
Vasudevnager Chadel, District Vaishali.
27. Smt. Sanju Devi Son of Anil kumar singh R/o Village- Panapur
Silauthar, P.O Kalapahar, District Vaishali.
28. Smt. Sabanam Kumari W/o Anil kumar Singh R/o Village- Panapur
Silauthar, P.O Kalapahar, District Vaishali.
29. Vishwajeet kumar Singh R/o -Kadilpur, District Vaishali.
30. Smt. Rinku kumari W/o Saroj kumar Rai R/o +PO-Murtjapur, District
Vaishali.
31. Smt. Punam Kumari W/o Awdhesh Kumar Rai R/o Vilage+P.O-
Lakshmipur, District Vaishali.
32. Smt. Mira Kumar W/o Vijay Rai R/o +P.O -Chandsarai, District
Vaishali.
33. Smt. Sunita Kumari W/o Lalit kumar Rai R/o Village+P.o-Chandsarai,
District Vaishali.
34. Smt. Rekha kumari W/o Shashidhar Prasad R/o -Bhograjpur, Po
Dashahara, District Samastipur.
35. Smt. Rina kumari W/o Sri Brahmanand Singh R/o Village- Sahawali, Po
Mahipura, District Vaishali
36. Smt. Kumari Rekha W/o Rajeev kumar Rai R/o Hanuman Nagar, Po-
M.D.Nagar, District Samastipur.
.... .... Respondent/s
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Appearance :
(In CWJC No.14476 of 2016)
For the Petitioner/s :
For the Respondent/s :
(In CWJC No.364 of 2016)
For the Petitioner/s :
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
5 04-09-2017Re.: Interlocutory Application No. 5824 of 2017 In Patna High Court CWJC No.14476 of 2016 (5) dt.04-09-2017 5/5 Civil Writ Jurisdiction Case No. 14476 of 2016 Heard learned counsel for the petitioners and State.
2. Interlocutory Application has been filed for modification of the order dated 03.08.2017 to the extent that the direction for fresh service should be restricted to respondents no. 20, 23 and 33.
3. Learned counsel for the petitioners submitted that though the order was for fresh service of notice on respondents no. 14, 16, 17, 18, 20, 23, 25 and 33 but in the connected C.W.J. C. No. 364 of 2016 also where the same order is impugned, respondents no. 14, 16, 17, 18 and 25 have already entered appearance.
4. In view thereof, the order dated 03.08.2017 stands modified to the extent that the order to take steps for fresh service of notice is restricted to respondents no. 20, 23 and 33. Time for filing requisites stands extended by a further period of one week from today. The rest of the order shall remain the same.
5. Interlocutory Application No. 5824 of 2017 stands disposed off.
(Ahsanuddin Amanullah, J) Anjani/-
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