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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1)(e) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(e)Prohibiting the persons concerned, its directors, partners, members, employee and associates of such persons, from accessing the securities market;