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State of Rajasthan - Section

Section 7 in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

7. Supersessions.

- The existing [rules] [The Rajasthan Ministers (Travelling Allowance and Use & Maintenance of Conveyance) Rules, 1963 are hereby superseded.] and orders on the subject contained in these rules are hereby superseded.[Substituted by S.O.66, dated 16-7-1982, Published in Rajasthan Government Gazette part 4-(c), dated 5-8-1982, page 78-79:]