Madhya Pradesh High Court
Aadesh Chaurasiya vs The State Of Madhya Pradesh on 8 October, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 MCRC-33848-2020
The High Court Of Madhya Pradesh
MCRC-33848-2020
(AADESH CHAURASIYA Vs THE STATE OF MADHYA PRADESH)
1
Indore, Dated : 08-10-2020
Heard through Video Conferencing.
Shri Chandra Bhusan Pandey, learned counsel for the applicant.
Shri Sameer Verma, learned panel lawyer for the respondent/State.
Case diary not available. Learned panel lawyer prays for and is granted time to produce the case diary.
List on 22.10.2020.
(S.K. AWASTHI) JUDGE ajit Digitally signed by Ajit Kamalasanan Date: 09/10/2020 12:05:52