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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Tamilnadu - Subsection

Section 30A(1)(ii) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(ii)for the reason that the person to whom possession of the property of such private college is to be delivered cannot be found or has no legal agent or other person empowered to accept delivery on his behalf; or