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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(2)(iv) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(iv)the name and specimen signature of such authorised office bearer are communicated to the Returning Officer in Form 9 under intimation to the District Election Officer.