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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3)(v) in Indian Institute of Public Health Gandhinagar Act, 2015

(v)exercise such other powers and perform such other duties as may be assigned to him under this Act or the regulations or as may be delegated to him by the Governing Council or Executive Council or the President, as the case may be.