Madhya Pradesh High Court
Jagga @ Jagir @ Dashrath Gurjar vs The State Of Madhya Pradesh on 21 November, 2019
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-48206-2019
The High Court Of Madhya Pradesh
MCRC-48206-2019
(JAGGA @ JAGIR @ DASHRATH GURJAR Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 21-11-2019
None for the applicant.
Shri K.P.S.Sengar, learned Panel Lawyer for the respondent/ State.
List next week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE SP SANJEEV KUMAR PHANSE 2019.11.22 10:12:58 +05'30'