Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(b) in Jammu and Kashmir Land Grants Act,1960 (b)Srinagar City and its suburbs within a radius of [Sixteen Kilometers] [Substituted by Act VIII of 1973, Section 2.] from Shergarhi;
