Supreme Court - Daily Orders
Lifeforce Cryobank Sciences Inc vs Cryoviva Biotech Pvt. Ltd. on 13 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.36 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No. 15/2018
LIFEFORCE CRYOBANK SCIENCES INC Petitioner(s)
VERSUS
CRYOVIVA BIOTECH PVT. LTD. & ORS. Respondent(s)
(IA No. 63190/2018 - APPLICATION FOR EXEMPTION FROM FILING C/C OF
ARBITRATION AGREEMENT)
Date : 13-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s)
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Shaurya M Tomar, Adv.
Mr. Kartikey Nayyar, Adv.
Ms. Bharvi Thakur, Adv.
Mr. Ajit Pravin Wagh, Adv.
Ms. Prachi Thakur, Adv.
Ms. Astha Prasad, AOR
For Respondent(s)
Mr. Amit Sibal, Sr. Adv.
Mr. Ajit Yadav, Adv.
Mr. Vinay Tripathi, Adv.
Mr. Sanjay Mishra, Adv.
Ms. Sneha Masani, Adv.
Ms. Divya Roy, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the arbitration petition on 28 April 2023.
Signature Not Verified Digitally signed by Manish Issrani Date: 2023.04.15 12:59:43 IST Reason:(MANISH ISSRANI) (SAROJ KUMARI GAUR) COURT MASTER(SH) ASSISTANT REGISTRAR