Supreme Court - Daily Orders
Indian Wind Energy Association vs Gujarat Urja Vikas Nigam Limited ... on 8 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S).20922 OF 2017
INDIAN WIND ENERGY ASSOCIATION Appellant(s)
VERSUS
GUJARAT URJA VIKAS NIGAM LIMITED
(GUVNL) & ORS. Respondent(s)
O R D E R
Since the guidelines framed by the Central Government are under challenge before the Delhi High Court, nothing survives in this appeal. The appeal is disposed of as infructuous.
It will be open for the Delhi High Court to proceed in all the matters including the challenge to Clause 5(1)(c) of the new guidelines.
Pending applications, if any, shall also stand disposed of.
..........................J. [ROHINTON FALI NARIMAN] ..........................J. [NAVIN SINHA] Signature Not Verified Digitally signed by MADHU BALA Date: 2018.01.11 NEW DELHI 16:35:29 IST Reason: 8th January, 2018 ITEM NO.47 COURT NO.12 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 20922/2017 INDIAN WIND ENERGY ASSOCIATION Appellant(s) VERSUS GUJARAT URJA VIKAS NIGAM LIMITED (GUVNL) & ORS. Respondent(s) (IA No.140357/2017-CLARIFICATION/DIRECTION and IA No.1764/2018-PERMISSION TO FILE APPLICATION FOR DIRECTION) Date : 08-01-2018 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA For Appellant(s) Mr. Ranjeet Kumar, Sr. Adv.
Mr. Hemant Singh, Adv.
Mr. Matrugupta Mishra, Adv. Mr. Biju Mattam, Adv.
Ms. Divya Roy, AOR Mr. Rishi Raj Sharma, Adv.
Mr. Gopal Jain, Sr. Adv. Mr. Sandeep Grover, Adv. Ms. Pankhuri Bhardwaj, Adv. Mr. Sukriti Mago, Adv.
Mr. Rajat Singh, AOR For Respondent(s) Mr. P.S. Narsimha, ASG.
Mr. M.G. Ramachandran, Adv. Ms. Hemantika Wahi, AOR Mr. Jesal Wahi, Adv.
Mr. Shubham Arya, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is disposed of as infructuous in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (SAROJ KUMARI GAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)