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State of Mizoram - Section

Section 67 in Mizoram Police Act, 2011

67. Liaison and coordination with other government agencies.

- In order to ensure proper liaison, consultation and coordination between the police, the municipal authorities, the district administration and such other departments of the government, whose functioning impacts the working of the police, the State Government, by notification, will constitute appropriate coordination machinery and lay down procedures.Chapter – VIII Policing in the Context of Public Order and Internal Security Challenges