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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)determining the number of the members of each of the [* * *] [The word 'five' was deleted by Maharashtra 14 of 1966, Section 4(a).] Subjects Committees referred to in the last preceding section, and the Subjects Committee of which the Vice-President shall be the ex-officio Chairman, and