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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(4) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(4)The police authorities shall ensure that verification of character and antecedents shall be conducted in a similar manner in which the verification of Police Constable is conducted for appointment in Police Department and verification report is issued within ninety days of the receipt of the character and antecedent from the Agency in a sealed cover.