Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(1) in The Bombay Public Trusts Act, 1950 (1)The accounts kept under section 32shall be balanced each year on the thirty-first day of March or such other day, as may be fixed by the Charity Commissioner.
