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[Cites 0, Cited by 0] [Section 791] [Entire Act]

Bengal Presidency - Subsection

Section 791(iii) in Police Regulations, Bengal , 1943

(iii)He shall make himself acquainted with the various registers and records maintained in the Court office under the general supervision of the Court officer. He shall attend the Courts of Magistrates during the trial of police cases and also the Court of Sessions. He shall attend jail parades and accompany officers detailed to interview prisoners.