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[Cites 0, Cited by 0] [Section 32(10)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(10)(vi) in Regulations of the Tamil Nadu Agricultural University

(vi)The academic robes for the candidates receiving all other degrees and diplomas to be conferred by the University at the convocation shall be as approved, from time to time.