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State of Chattisgarh - Section

Section 20 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

20. Determination of System Operation Charges (SOC) and Market Operation Charges (MOC).

- System operation charges and market operation charges as specified in Regulation 19 of these regulations shall be determined by adding up the allocated and/or apportioned amount of various components of the annual charges.