Bombay High Court
Lotus College Of Optometry vs University Grants Commission Through ... on 26 February, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11851 OF 2016
Lotus College Of Optometry ....Petitioner
V/S
University Grants Commission Through Its ....Respondent
Secretary And Ors.
CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 26th February, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 05/03/2019.
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