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State of Jharkhand - Section

Section 279 in Bihar Education Code, 1961

279. Fees payable in certain cases.

- If a student leaves a school on any date after the first working day of the month, he is required to Day the class fee up to the end of the month, and if after the Durga Puja vacation upto the end of the session. In the latter case the Headmaster/Principal of the school is, however, authorised for go^d and sufficient reason to remit the fees for the period beyond the month in which the student left the school. When fees are paid up to the end of the session no transfer fee should be demanded. In all cases the date up to which payment has been made should be clearly stated in the transfer certificate.(G.O. no. 468-E., dated the 31st March 1917.)