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[Cites 0, Cited by 0] [Section 442(1)] [Section 442] [Entire Act]

State of Chattisgarh - Subsection

Section 442(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)the Municipal Council of the City existing immediately before the date aforesaid shall cease to exist and all the councillors thereof shall vacate their offices;