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State of Jharkhand - Section

Section 534 in Bihar Education Code, 1961

534. Detailed rules for hostels or messes.

- Detailed rules for the conduct of the hostel or mess should be made by the Superintendent in consultation with the heads of the institutions concerned. A copy of these, together with a copy of the daily time-table, should be supplied to each boarder and should also be hung up in a conspicuous part of the hostel.(R. and O. page 566, para. 12.)