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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Mizoram - Subsection

Section 68(c) in Mizoram Excise Rules, 1983

(c)Manner of sealing and capsuling bottles. - Every bottle shall, on a system submitted for approval and approved by the Commissioner, be securely sealed and capsuled in such a manner that the bottle cannot be opened without breaking the seal or capsule or defacing a label affixed thereto.