Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64J(1)] [Section 64J] [Entire Act] Union of India - Subsection Section 64J(1)(b) in The Insurance Act, 1938 (b)to render advice to theAuthority in the matter of controlling the expenses of insurers in respect of their life insurance business in India;