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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2)(e) in Haryana School Education Rules, 2003

(e)The local holidays : 4 days should be observed by the school with the approval of the Block Education Officer in case of Primary schools, Sub- Divisional Education Officer in case of Secondary Schools and District Education Officer, in case of Senior Secondary Schools.