Section 57(1)(a) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(a) in The Government Of Union Territories Act, 1963

(a)shall, together with all rules, notifications and orders made or issued thereunder, extend to and come into force in the Union territories of Goa, Daman and Diu, and Pondicherry; and

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Union of India - Subsection

Section 57(1)(a) in The Government Of Union Territories Act, 1963