Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 79 in The Companies Act, 2013

79. Section 77 to apply in certain matters.β€”

The provisions of section 77 relating to registration of charges shall, so far as may be, apply toβ€”
(a)a company acquiring any property subject to a charge within the meaning of that section; or
(b)any modification in the terms or conditions or the extent or operation of any charge registered under that section.