Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 22 in The Wild Life (Protection) Amendment Act, 2002 22. Amendment of section 38B.- In section 38B of the principal Act, in sub- section 1, after the words" every member", the words" other than the Member- Secretary" shall be inserted.
