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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Odisha - Subsection

Section 169(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)crawling board referred to in clause (a) is secured to a steep roof on which it is used by ridge hooks or other effective means;