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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(4)(b) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(b)to review the decisions of other authorities of the University in case they are not in conformity with the provisions of this Act;