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State of Madhya Pradesh - Section

Section 18 in The M.P. Madhyamik Shiksha Niyam, 1966

18. Other conditions of service.

- In respect of other matters the conditions of service of the Chairman, Vice-Chairman, Divisional Chairman, Secretary and Deputy Secretary of the Board shall be such as are applicable to a member of a Class I State Service and that of the Secretary of the Divisional Board shall be such as are applicable to a member of a Class II State Service.