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State of Bihar - Section

Section 3 in Rules for the Departmental Examination of Senior District Prosecutors, Bihar

3. Function and powers of the Central Examination Committee.

- The functions and powers of the Central Examination Committee shall be the same as have been specified in Rule 4 of the Rules for the Departmental Examination of Gazetted Officers published with Notification No. V/DE-109/61-A-13559, dated the 10th October, 1961.