Allahabad High Court
State vs Munna Singh & Others on 12 August, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 55 Case :- GOVERNMENT APPEAL No. - 1314 of 1982 Petitioner :- State Respondent :- Munna Singh Petitioner Counsel :- A.G.A. Respondent Counsel :- V.C.Tiwari Hon'ble Mrs. Poonam Srivastav J.
Hon'ble Bala Krishna Narayana,J. This is an admitted appeal. Record of the lower court is made available in the office.
Office is directed to prepare paper books. List this appeal for hearing. Order Date :- 12.8.2010 rkg